Supreme Court - Daily Orders
Manju Joshi vs Union Of India on 1 October, 2021
Bench: L. Nageswara Rao, B.R. Gavai
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO.1478/2021
IN
CIVIL APPEAL DIARY NO. 11551/2019
MANJU JOSHI & ORS. APPELLANT(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
O R D E R
Heard learned counsel for the appellants. Order dated 27.01.2020 is recalled. Application for restoration is allowed. Civil Appeal Diary No.11551 of 2019 is restored to its original number.
Delay condoned.
Issue notice.
Miscellaneous application is, accordingly, allowed.
....................J ( L.NAGESWARA RAO ) ....................J ( B.R. GAVAI ) Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.10.05 17:25:52 IST Reason: NEW DELHI;
01st OCTOBER, 2021 ITEM NO.14 Court 5 (Video Conferencing) SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No.1478/2021 in D.No. 11551/2019 MANJU JOSHI & ORS. Appellant(s) VERSUS UNION OF INDIA & ORS. Respondent(s) (IA No. 113300/2021 - RESTORATION) Date : 01-10-2021 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE B.R. GAVAI For Petitioner(s) Mr. Sidharth Iyer, Adv.
Mr. Abhay Kumar, AOR Mr. Sriharsh Nahush Bundela, Adv. Mr. Saurabh Mishra, Adv. Mr. Kumar Milind, Adv.
Mr. Shagun Ruhil, Adv.
Mr. Vishal Nautiyal, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the appellants. Order dated 27.01.2020 is recalled. Application for restoration is allowed. Civil Appeal Diary No.11551 of 2019 is restored to its original number.
Delay condoned.
Issue notice.
Miscellaneous application is, accordingly, allowed.
Tag along with Civil Appeal No.2275/2019.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master (Signed Order is placed on the file)