Section 17C in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971
17C. Vesting of land newly included.
- Where any notification is modified under section 17-A by way of inclusion, the land to which such inclusion relates shall be deemed to have vested in the Government as if such land were included in a notification issued under sub-section (1) of section 17 and accordingly, the provisions of this Act shall apply to the land so vested.]
