Section 29(1)(a) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(a)all children's homes shall be registered as child care institutions under sub-section (3) of section 34 of the Act and rule 71 of these rules;

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