Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 268(2)] [Section 268] [Entire Act] State of Jharkhand - Subsection Section 268(2)(a) in Jharkhand Municipal Act, 2011 (a)to aid and advise the State Government on any matter concerning the provision of municipal services in the State and the formulation of state policies in this regard,