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State Consumer Disputes Redressal Commission

Mr. Gautam Roy vs Dr. Gairik Maji & Others on 28 January, 2020

  	 Cause Title/Judgement-Entry 	    	       STATE CONSUMER DISPUTES REDRESSAL COMMISSION  WEST BENGAL  11A, Mirza Ghalib Street, Kolkata - 700087             Interlocutory Application No. IA/1216/2019  ( Date of Filing : 12 Dec 2019 )  In  Complaint Case No. CC/96/2019             1. Mr. Gautam Roy  S/o Lt. Hare Krishna Roy, Vill. -Bachurdoba, P.O. & P.S. - Jhargram, Dist. Jhargram, Pin -721 507, rep. by Indranil Roy(Son), Constituted attorney.  ...........Appellant(s)   Versus      1. Dr. Gairik Maji & Others  S/o Sri Golak Maji, General & Laparoscopic Surgeon, C/o Bazrad Town, P.O. Medinipur, P.S. Kotwali, Dist. Paschim Medinipur, Pin -721 101. ...........Respondent(s)       	    BEFORE:      HON'BLE MR. JUSTICE ISHAN CHANDRA DAS PRESIDENT    HON'BLE MRS. SAMIKSHA BHATTACHARYA MEMBER    HON'BLE MR. SHYAMAL KUMAR GHOSH MEMBER          For the Appellant: Mr. Barun Prasad, Advocate    For the Respondent:  Mr. Prabir Basu, Advocate     Dated : 28 Jan 2020    	     Final Order / Judgement    

HON'BLE MR. JUSTICE ISHAN CHANDRA DAS, PRESIDENT           This is to consider an Interlocutory Application being IA/1216/2019 where the complainant  is praying for a direction   to amend the Petition of Complaint by deleting  the  name of the proprietor of the OP No.2 i.e. "JHARGRAM NURSING HOME , at Raghunathpur, Jhargram, Pin 721 507 , proprietor Dr.Prasun Ghosh"  and in that place " JHARGRAM NURSING HOME, Jhargram, Pin 721 507, proprietor, Smt.Bulbul Mahata , wife of Dr. Joydeb Mahata" be inserted in the  Cause Title of C.C.96 of 2019 .

          Ld. Counsel for the OP did not raise any objection.

          Heard  ld. Counsel for both sides. Considered. Considering the facts and circumstances  of the case we allow the Interlocutory Application being IA/1216/2019 and direct the Complainant to amend the Cause title of  CC/963/2019 as per prayer and schedule of IA/1216/2019.

          To 02/04/2020  for filing amended version of Petition of  Complaint by the Complainant and for Affidavit of service against the added OP.     [HON'BLE MR. JUSTICE ISHAN CHANDRA DAS] PRESIDENT     [HON'BLE MRS. SAMIKSHA BHATTACHARYA] MEMBER     [HON'BLE MR. SHYAMAL KUMAR GHOSH] MEMBER