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Punjab-Haryana High Court

Harpreet Singh vs Rajpreet Kaur @ Raj And Others on 26 March, 2013

Bench: Jasbir Singh, Inderjit Singh

     In the Punjab and Haryana High Court at Chandigarh

                                        CRM A-114-MA of 2013(O&M)
                                          Date of Decision: 26.03.2013

Harpreet Singh

                                                                  ......Applicant

                                      Versus

Rajpreet Kaur @ Raj and others

                                                                  ...Respondents

Coram:       Hon'ble Mr.Justice Jasbir Singh
             Hon'ble Mr.Justice Inderjit Singh


Present:     None for the applicant

Jasbir Singh, J. (Oral)

Case called second time at the end of motion list. None came present to assist the Court on behalf of the applicant.

Dismissed for non-prosecution.


                                               (Jasbir Singh)
                                                  Judge


26.03.2013                                     (Inderjit Singh)
gk                                                Judge