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Patna High Court - Orders

Hem Narayan Singh vs Ram Janam Singh & Ors on 3 November, 2014

Author: Hemant Kumar Srivastava

Bench: Hemant Kumar Srivastava

         Patna High Court CWJC No.13749 of 2010 (3) dt.03-11-2014




                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.13749 of 2010
                     ======================================================
                     Hem Narayan Singh
                                                                           .... .... Petitioner/s
                                                        Versus
                     Ram Janam Singh & Ors
                                                                          .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s     :   Mr. Gajanan Arun
                     For the Respondent/s       : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE HEMANT KUMAR
                     SRIVASTAVA
                     ORAL ORDER

    3 03.11.2014

Issue notice to respondents by both processes that is under ordinary process as well as under registered cover with A/d for which requisites etc. must be filed within two weeks from today, failing which the application shall stand dismissed without further reference to the Bench.

Rule is made returnable within one month. List this matter after service of notice or appearance of respondents whichever is earlier.

In the meantime, further proceedings of Title suit no. 30/2008 pending in the court of Munsif IV, Chapra shall remain stayed till further order of this court, if the aforesaid suit has not been disposed of.

Shahid                                            ( Hemant Kumar Srivastava,J)

U           T