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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in The Orissa Municipal Corporation Rules, 2004

(1)The date of retirement on superannuation of a Corporation employee shall be the date on which such employee attains the age of fifty-eight and sixty years respectively as applicable in case of their counterpart in Government service.