Section 19(2)(b) in The Orissa Housing Board Act, 1968

[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2)(b) in The Orissa Housing Board Act, 1968

(b)the particulars of any undertaking or work which the Board proposes to organise or execute, as the case may be, during the next year for the purposes of production of building materials ; and

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State of Odisha - Subsection

Section 19(2)(b) in The Orissa Housing Board Act, 1968