Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(1)(b) in Tamil Nadu Panchayats Building Rules, 1997

(b)is being carried or has been completed otherwise than in accordance with the plans and particulars on which such approval or order was passed; or