Delhi High Court - Orders
Sumit Bansal, Resolution Professional ... vs Union Bank Of India & Ors on 21 October, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8310/2020
SUMIT BANSAL, RESOLUTION PROFESSIONAL OF JP
ENGINEERS PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek Garg, Adv.
versus
UNION BANK OF INDIA & ORS. ..... Respondents
Through: Mr.PBA Srinivasan, Mr.Parth D
Tandon, Ms.Ichchha Kalash, Advs.
for R-1.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 21.10.2020 This petition has been heard through video conferencing. CM APPL. 26932/2020 & 26933/2020 (Exemptions) Allowed, subject to all just exceptions. W.P.(C) 8310/2020 The learned counsel for the petitioner prays for time to seek instructions.
Relist on 22nd October, 2020.
NAVIN CHAWLA, J OCTOBER 21, 2020/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:22.10.2020 17:30