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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xiv) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(xiv)the period within which after making application a proof of the right to make the application is to be furnished under sub-section (3) of section 18;