Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 7 in West Bengal Apartment Ownership Bye-laws, 1974 7. Retirement of Managers. The number of Managers of the Board who shall retire annually shall be the same as the number of members constituting the Board.
