Punjab-Haryana High Court
Municipal Committee Patiala vs Om Parkash And Others on 4 December, 2013
In the High Court for the States of Punjab and Haryana at
Chandigarh
RSA No. 2398 of 1989
Date of decision: 4.12.2013
Municipal Committee Patiala ..Appellant
Versus
Om Parkash and others ..Respondents
Coram: Hon'ble Mr. Justice Mahavir S. Chauhan
Present: None
******
Mahavir S.Chauhan, J.(Oral)
On the previous date of hearing, there was no representation on behalf of the parties and it was pointed out that the counsel, through whom the appeal was filed, had been elevated to the Bench and has since retired. The matter was adjourned for today with a direction to the Registry to send actual date notices to the parties. Notice sent to the appellant is reported to have been served upon it, however, inspite of that there is no representation today also on behalf of the parties even though the case has been called twice.
Dismissed for want of prosecution.
December 4,2013 (MAHAVIR S.CHAUHAN)
nk JUDGE
Kant Nirmal
2013.12.09 11:21
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