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State of Rajasthan - Section
Section 800 in The Rajasthan Sales Tax Rules, 1995
800.
- Other Receipts (b).Invoice of tax etc. paid into Treasury / Sub-Treasury for the period...............Name and address of assessee..........................(a)Receipts under the State Sales Tax Act,Amount (Rs.)(i)Advance payment of tax:| For use in Bank/Treasury only: | ||
| 1. | Number of Challan | |
| 2. | Number of entry in Sales Tax Receipts Register | |
| 3. | Date of entry in Sales Tax Receipts Register |
| Bank/ | Depositor |
| Treasury Stamp | Bank/ Treasury Accountant |