Madhya Pradesh High Court
Anil Kumar Saket vs The State Of Madhya Pradesh on 3 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 MCRC-64055-2021 The High Court Of Madhya Pradesh MCRC No. 64055 of 2021 (ANIL KUMAR SAKET Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 03-01-2022 Parties through their counsel.
It is informed by Shri Akhilendra Singh, learned Government Advocate for the State that the case diary is not available.
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(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.01.04 11:59:37 IST