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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(a)the building is provided on at least three of its sides with an open space of not less than 20 feet in width or such greater width as may be required by the Commissioner on the recommendation of the Health Officer;