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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(7) in The Orissa Veterinary Council Rules, 1997

(7)All other matters pertaining to travelling and daily allowances, not covered by the rules shall mutatis mutandis be decided as per Travelling Allowance Rules of the State Government pending formulation of separate Travelling and Daily Allowances Rules of the State Council.