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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(e) in The Sikh Gurdwaras Board Election Rules, 1959

(e)No application or appeal under this sub-rule shall be entertained unless it is accompanied by a fee of -
(i)one rupee in the case of application to the returning officer;
(ii)five rupees in the case of an application to the Deputy Commissioner; and
(iii)five rupees in the case of an appeal to the [concerned Commissioner Gurudwara Elections] [Substituted for the words 'Commissioner, Gurudwara Elections' by Central Government Notification dated 26.7.1978.].