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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1) in The Bankura University Act, 2013

(1)There shall be the following Faculty Councils for Post-graduate Studies:-
(a)the Faculty Council for Post-graduate Studies in Arts, Fine Arts, Performing Arts and Traditional Art Forms;
(b)the Faculty Council for Post-graduate Studies in Science, Technology and Vocational Studies;
(c)the Faculty Council for Post-graduate Studies in Law, Education, Journalism and Mass Communication, Library Science and Physical Education;
(d)the Faculty Council for Post-graduate Studies in Commerce and Management.