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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Bihar - Subsection

Section 59(1) in Bihar Minor Mineral Rules, 2017

(1)The State Government may at any time decide either to withdraw or not to renew all or any of Mining Lease or Retail license or any other license issued to any Settlee/licensee in the entire State of Bihar or any part thereof.