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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1)(v) in The Centre for Environmental Planning and Technology University Act, 2005

(v)to establish specialised study centres or other units for research and instruction as are, in the opinion of the University, necessary for the furtherance of its objects;