Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 17 in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997 17. Repeal of Ordinance 7 of 1997. - The Andhra Pradesh Public Examination (Prevention of Malpractices and Unfair Means) Ordinance, 1997 is hereby repealed.
