Section 2(d) in Tamil Nadu Powerloom Weaving Worker's Social Security and Welfare Scheme, 2010
(d)"family" means(i)in the case of a male member, his wife, children whether married or unmarried, dependent parents and the widow and children of a deceased son of the member; and(ii)in the case of a female member, her husband, children, dependant parents and the widow and children of a deceased son of the member;
