Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 1 in The Punjab Custom (Power to Contest) Act, 1920 1. Title and extent. (1)This Act may be called the Punjab Custom (Power to Contest) Act, 1920.(2)It extends to [Punjab] [See Adaptation of Laws Order, 1950.].
