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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(2)(n) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(n)arrange to obtain fitness certificate of health from a veterinary doctor in respect of animals, cattle or birds brought for sale of sold in the market/sub-market;