Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2D(2)] [Section 2D] [Entire Act] State of Punjab - Subsection Section 2D(2)(d) in Punjab Liquor Permit and Pass Rules, 1932 (d)the number and nature of the receptacles or packages to contain such preparations and the identification marks to be made on each;