Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Sashastra Seema Bal Act, 2007

(2)All words and expressions used and not defined in this Act but defined in the Indian Penal Code (45 of 1860), the Army Act, 1950 (46 of 1950) or the National Security Guard Act, 1986 (47 of 1986), shall have the same meanings respectively assigned to them in that Code or those Acts.