Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(xvii) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006 (xvii)Issue of how the national and international roamers could use the IN services needs to be addressed.
