Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in The Bengal Chaukidari Act (Punjab Repeal) Act, 1955 2. Repeal of Act XX of 1856.- The Bengal Chaukidari Act, 1856 XX of Act, 1856) is hereby repealed.
