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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Odisha - Subsection

Section 100(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)a pre-stressed concrete unit is not handled except at points on such unit and by the devices specified for points on such unit and by the devices specified for such work by the manufacturer of such devices;