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Bombay High Court

Sanjay Soya Pvt Ltd vs Kisanlal Parmanand Pardeshi And Anr on 2 November, 2020

Author: K.R.Shriram

Bench: K.R.Shriram

Kiran G.
Jahagirdar                           1/1                           36.IAL358.20.doc




Digitally signed       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
by Kiran G.
Jahagirdar                    ORDINARY ORIGINAL CIVIL JURISDICTION
Date:
2020.11.04
17:25:32 +0530               INTERIM APPLICATION (L) NO.3581 OF 2020
                                              AND
                                 LEAVE PETITION (L) NO.3580 OF 2020
                                              IN
                                      COMIP 3576 OF 2020


            Sanjay Soya Private Limited                 )....Plaintiff/Applicant
                      V/s.
            Kisanlal Parmanand Pardeshi & Anr.          )....Defendants

                                             ----

Ms.Janhvi Chadha a/w Mr.Minesh Andharia and Mr.Jay Shah i/by Krishna & Saurastri Associates LLP for plaintiff/Applicant. Mr.Vivek Pardeshi-defendant no.2 appeared in person. Mr.S.C.Dond-Section officer,representative of Court Receiver present.

----

CORAM : K.R.SHRIRAM,J DATE : 2.11.2020 P.C. :-

1. Somebody appeared for defendant and was not audible.

Ms.Chadha for plaintiff stated that the person who appeared was Vivek Pardesi- defendant no.2 who was seeking time.

2. Stand over to 4.12.2020. Earlier orders to continue until the next date.

(K.R.SHRIRAM,J) KJ