Bombay High Court
Sanjay Soya Pvt Ltd vs Kisanlal Parmanand Pardeshi And Anr on 2 November, 2020
Author: K.R.Shriram
Bench: K.R.Shriram
Kiran G.
Jahagirdar 1/1 36.IAL358.20.doc
Digitally signed IN THE HIGH COURT OF JUDICATURE AT BOMBAY
by Kiran G.
Jahagirdar ORDINARY ORIGINAL CIVIL JURISDICTION
Date:
2020.11.04
17:25:32 +0530 INTERIM APPLICATION (L) NO.3581 OF 2020
AND
LEAVE PETITION (L) NO.3580 OF 2020
IN
COMIP 3576 OF 2020
Sanjay Soya Private Limited )....Plaintiff/Applicant
V/s.
Kisanlal Parmanand Pardeshi & Anr. )....Defendants
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Ms.Janhvi Chadha a/w Mr.Minesh Andharia and Mr.Jay Shah i/by Krishna & Saurastri Associates LLP for plaintiff/Applicant. Mr.Vivek Pardeshi-defendant no.2 appeared in person. Mr.S.C.Dond-Section officer,representative of Court Receiver present.
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CORAM : K.R.SHRIRAM,J DATE : 2.11.2020 P.C. :-
1. Somebody appeared for defendant and was not audible.
Ms.Chadha for plaintiff stated that the person who appeared was Vivek Pardesi- defendant no.2 who was seeking time.
2. Stand over to 4.12.2020. Earlier orders to continue until the next date.
(K.R.SHRIRAM,J) KJ