Section 44(3) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
(3)Conditions which an appeal should satisfy. - Every appeal shall comply with the following requirements :-(i)it shall be couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;(ii)it shall contain all material statements and arguments relied on, and shall be complete in itself;(iii)it shall specify the relief desired; and(iv)it shall be submitted through the proper channel.
