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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

Union of India - Subsection

Section 7B(2)(i) in The Citizenship (Amendment) Act, 2003

(i)for appointment to public services and posts in connection with the affairs of the Union or of any State except for appointment in such services and posts as the Central Government may by special order in that behalf specify.