Section 2(1)(c) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) (Terms and Conditions of Service of Chairperson and Members) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"full-time Chairperson" means the Chairperson of the Authority appointed on full time basis under Section 11 of the Act ;

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