Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(vii) in Motor Vehicles Third Party Insurance Rules, 1946 (vii)The date, if any, on which, the reasons for which, the policy was terminated or suspended by any means before its expiry by efflux of time.
