Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Laneseda Agents Limited & Ors vs Registrar Of Companies & Ors on 19 January, 2022

Author: Rajasekhar Mantha

Bench: Rajasekhar Mantha

19.01.2022 Court No.13 Item Nos.8 to 10 sp W.P.A. No. 11675 of 2021 With I.A. No: CAN 1 of 2021 And I.A. No: CAN 2 of 2021 Laneseda Agents Limited & Ors.

Versus Registrar of Companies & Ors.

With W.P.A. No. 11676 of 2021 With I.A. No: CAN 1 of 2021 And I.A. No: CAN 2 of 2021 August Agents Limited & Ors.

Versus Registrar of Companies & Ors.

With W.P.A. No. 11677 of 2021 With I.A. No: CAN 1 of 2021 And I.A. No: CAN 2 of 2021 Insilco Agents Limited & Ors.

Versus Registrar of Companies & Ors.

(Through Video Conference) Ms. Rohini Musa Mr. Rajarshi Dutta Mr. Sankarsan Sarkar Mr. Shwetaank Nigam ... For the petitioners in WPA 11675 of 2021.

Mr. Ranjan Bachawat, Senior Advocate Mr. Sayan Roychowdhury Mr. Satyaki Mukherjee Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha Mr. Debottam Das ... For Laneseda Agents Limited/Applicant in CAN 1 of 2021 in WPA 11675 of 2021.

2

Mr. Shyam Divan, Senior Advocate Mr. Jishnu Chowdhury Ms. Sanam Tripathi Mr. Sarvapriya Mukherjee Mr. Shaunak Mitra Mr. Deepan Kumar Sarkar Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha Mr. Debottam Das ... For Vindhya Telelinks Limited/Applicant in CAN 2 of 2021 in WPA 11675 of 2021 Mr. Ravi Sankar Prasad, Senior Advocate Mr. Rajshree Datta Mr. Sankarsan Sarkar Ms. Pritha Basu Mr. Shwetaank Nigam ... For the petitioners in WPA 11676 of 2021.

Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha Mr. Debottam Das ... For August Agents Limited/Applicant in CAN 1 of 2021 in WPA 11676 of 2021 Mr. Abhrajit Mitra, Senior Advocate Mr. Soumya Roychowdhury Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha ... For Vindhya Telelinks Limited/Applicant in CAN 2 of 2021 in WPA 11676 of 2021 Mr. Anirban Ray Mr. Rajshree Datta Mr. Sankarsan Sarkar Mr. Shwetaank Nigam ... For petitioners in WPA 11677 of 2021.

Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha Mr. Debottam Das ... For Insilco Agents Limited/Applicant in CAN 1 of 2021 in WPA 11677 of 2021 3 Mr. Shaunak Mitra Mr. Paritosh Sinha Mr. Saubhik Chowdhury Mr. Dripto Majumdar Ms. Ayusmita Sinha Mr. Debottam Das ... For Vindhya Telelinks Limited/Applicant in CAN 2 of 2021 in WPA 11677 of 2021 Mr. Phiroze Edulji Mr. Avinash Kankani ... For Union of India.

Given the restrictions on final hearing, let these matters stand adjourned and be listed in the monthly list of March, 2022.

(Rajasekhar Mantha, J.)