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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(e) in Andhra Pradesh Agricultural University Act, 1963

(e)"Board" means the Board of Management of the University;
(ea)[ "college" means a college established and maintained by, or affiliated to, or recognized by the University;] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]