Patna High Court - Orders
Lal Bahadur Yoti @ U.S.Giri vs Bhola Nath Laundia & Ors on 17 December, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
FA No.469 of 1974
LAL BAHADUR YOTI @ U.S.GIRI
Versus
BHOLA NATH LAUNDIA & ORS
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28. 17/12/2008No one appears for the appellant.
Time till one week after X-Mas holidays is granted to deposit deficit printing cost, failing which the appeal shall stand dismissed without further reference to a Bench.
Pradeep/ (J. N. Singh, J.)