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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 25 in The Guru Nanak Dev University Amritsar Act, 1969

25. Annual Accounts.

- The accounts of the incomes and expenditure of the University shall be submitted once in every year to the Government for such examination and audit as the Government may direct. The accounts, when audited, shall be published in the Official Gazette.