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[Cites 0, Cited by 0] [Section 266(1)] [Section 266] [Entire Act]

State of Uttar Pradesh - Subsection

Section 266(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)references to the president or the vice-president of the District Board of a district shall be construed as references to the Adhyaksha and [x x x] [Omitted by U.P. Act No. 44 of 2007 (w.e.f. 20.08.2007).] appointed under this Act;