Section 12(1)(r) in Sri Venkatesware Institute of Medical Science University Act, 1995

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State of Andhra Pradesh - Subsection

Section 12(1)(r) in Sri Venkatesware Institute of Medical Science University Act, 1995

(r)to delegate any of its powers to a committee or the [Director-cum-Vice-Chancellor] [Substituted 'Director' by Act No. 9 of 2013, dated 5.7.2013.] or to any officer of the Institute ; and

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State of Andhra Pradesh - Subsection

Section 12(1)(r) in Sri Venkatesware Institute of Medical Science University Act, 1995