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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987

(3)It shall come into force in such areas and on such dates as the Government may, by notification appoint, and different dates may be appointed for different areas.