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State of Punjab - Section

Section 18 in Punjab Khadi and Village Industries Board Regulations, 1958

18.

The functions of the Committees shall mainly be :-A. Finance and Budget Programme Committee. - (i) Preparation of budget Estimates.
(ii)Procurement of finance.
(iii)Scrutiny of annual programme.
(iv)Watching progress of expenditure.
(v)Study and evaluation of progress made and results achieved.
B. Executive Committee. (i) It will discharge functions of the Board under sections 16, 17 and 18 of the Act with regard to appointment, fixation of pay, conditions of service and functions and duties of officers and servants of the Board.
(ii)It will decide all matters of urgent importance left ambiguous under the resolutions of the Board.
(iii)All matters of urgent importance as the Chairman considers proper to be placed before the Executive Committee.
(iv)All matters that they may be referred to the Executive Committee for consideration and decision by the Board.
C. Khadi Committee. - Consideration of ways and means to expand Khadi and Village Industries in the State.D. Co-operative Advisory Committee. - Consideration of ways and means to expand Khadi and Village Industries in the State on Co-operative Lines.E. Pilot Project Committee. - Consideration of work to be done in the Community Project Areas.