Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Andhra Pradesh - Subsection Section 5B(f) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002 (f)the other powers, functions and the procedure in constitution of the Committee shall be in such manner as may be prescribed.]
