Section 15(2)(b) in The Rajasthan Value Added Tax Act, 2003

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State of Rajasthan - Subsection

Section 15(2)(b) in The Rajasthan Value Added Tax Act, 2003

(b)Rs. 25,000/- in cases not covered by clause (a).']] Rs. 10,000/- in case of a small scale manufacturing unit, Rs. 15,000/- in case of a medium scale manufacturing unit and Rs. 25,000/- in case of a large scale manufacturing unit; and

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State of Rajasthan - Subsection

Section 15(2)(b) in The Rajasthan Value Added Tax Act, 2003