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State of Uttar Pradesh - Section

Section 9 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

9. Number to be recruited from each source.

- The number of vacancies to be filled from each source mentioned in Rule 5 shall be determined by the Chief Conservator of Forests in the case of Rangers and by the Conservator of Forests in the case of Deputy Rangers and Foresters.