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State of Tamilnadu - Section

Section 41 in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

41. Finance, accounts and audit.

- The provisions of Chapter XII of the Tamil Nadu State Housing Board Act, 1961 (Tamil Nadu Act XVII of 1961), relating to finance, accounts and audit shall apply, as far as may be, to the Board as the said provisions apply to the State Housing Board.