Karnataka High Court
Shri. Byale Maruthi S/O Ashok vs The State Of Karnataka on 27 September, 2018
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 27 T H DAY OF SEPTEMBER 2018
BEFORE
THE HON'BLE MRS.JUSTICE K.S.MUDAGAL
CRIMINAL PETITION NO.102079 OF 2017
BETWEEN:
1. SHRI. BYALE MARUTHI S/O ASHOK
AGE:25 YEARS, OCC: PHOTOGRAPHER,
UKKADAKERI, HOSPETE,
BALLARI-583 201.
2. SHRI KALGUDI RAMESHA
S/O KALGUDI BHEEMAPPA,
AGE:22 YEARS, OCC: LABOUR
JINDAL EMPLOYEE,
NEAR GUNDI BHARMAPPA HOUSE,
BANA, HOSPETE,
BALLARI-583 201
3. SHRI KENGA S/O NEELAPPA,
AGE:25 YEARS, OCC: LABOUR,
CHITRAKERI, HOSAPETE,
BALLARI-583 201.
4. SHRI PRAMOD B S/O. VENKAPPA,
AGED ABOUT 23 YEARS,
OCC:LABOUR,
CHITRAKERI HOSAPETE,
BALLARI-583 201.
5. SHRI YAMANURA S/O SANNA THAYAPPA
AGED ABOUT 28 YEARS,
OCC: LABOUR
NEAR GARADIMANE,
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Crl.P.No.102079/17
CHITRAKERI, HOSAPETE,
BALLARI-583 201.
6. SHRI HANUMANTHAPPA
S/O. PALLE PARASAPPA,
AGED ABOUT 20 YEARS,
OCC:LABOUR,
NEAR GARADIMANE,
CHITRAKERI, HOSAPETE,
BALLARI-583 201.
7. SHRI YATHISH S/O SANNA HULUGAPPA,
AGED ABOUT 23 YEARS,
OCC: FARMER, 32ND WARD,
TALAVARAKERI, HOSAPETE,
BALLARI-583 201.
8. SHRI KUMAR S/O GUJJAL ERANNA,
AGED ABOUT 36 YEARS,
OCC: CABLE OPERATOR,
MYASAKERI, HOSAPETE
BALLARI-583 201.
9. SHRI LEKHAK S/O SRINIVAS
AGED ABOUT 23 YEARS,
OCC: LABOUR,
MYASAKERI, HOSAPETE,
BALLARI-583 201.
10. SHRI KUMAR M S/O HULUGAPPA
AGED ABOUT 20 YEARS,
OCC:FARMER, MYASAKERI,
HOSAPETE, BALLARI-583 201.
11. SHRI SUNIL
AGED ABOUT 25 YEARS,
OCC:LABOUR, CHITRAKERI,
HOSAPETE, BALLARI-583 201,
12. SHRI GOPI S/O. KANIMEPPA,
AGED ABOUT 28 YEARS,
OCC:AUTO RICKSHAW DRIVER,
KALAMMA TEMPLE,
BANADAKERI, HOSAPETE,
BALLRI-583 201.
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Crl.P.No.102079/17
13. SHRI CHETHAN B S/O. ASHOKA
AGED ABOUT 18 YEARS,
OCC:LABOUR, OPP: SIDHARUDHMAT,
UKKADAKERI, HOSAPETE,
BALLARI-583 201.
... PETITIONERS
(BY SRI.J.BASAVARAJ, ADVOCATE (ABSENT))
AND
1. THE STATE OF KARNATAKA
THROUGH THE INSPECTOR OF POLICE
PSI TOWN PS HOSAPETTE
REP.BY THE STATE PUBLIC PROSECUTOR,
HIGH COURT OF KARNATAKA
AT DHARWAD.
2. SHRI.M.S.ANJANEYULU, CPI,
AGED 59 YEARS,
OCC:POLICE OFFICER,
R/AT CPI, TB DAM CIRCLE,
HOSAPETE, BALLARI-583 201.
... RESPONDENTS
THIS CRIMINAL PETITION IS FILED UNDER SECTION 482
OF CR.P.C., SEEKING TO ALLOW THIS PETITION AND TO QUASH
THE COMPLAINT, FIR IN CRIME NO.220 OF 2016 REGISTERED BY
THE HOSAPETE TOWN POLICE STATION, BALLARI, CHARGE SHEET
DATED 15.12.2016, ORDER OF TAKING COGNIZANCE DATED
01.03.2017 IN C.C.NO.138 OF 2017 BY THE PRL.CIVIL JUDGE
AND JMFC COURT AT HOSAPETE, BALLARI FOR OFFENCES
PUNISHABLE UNDER SECTIONS 323, 143, 144, 147, 148, 504,
506 READ WITH SECTION 149 OF IPC AND ALL FURTHER
PROCEEDINGS PURSUANT TO THEREIN IN RESPECT OF THE
PETITIONERS HEREIN.
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Crl.P.No.102079/17
THIS PETITION COMING ON FOR ORDERS, THIS DAY THE
COURT MADE THE FOLLOWING :-
ORDER
Despite granting sufficient time, office objection not complied . Therefore petition dismissed.
Sd/-
JUDGE ckk/-