Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A(3)] [Section 9A] [Entire Act]

Union of India - Subsection

Section 9A(3)(e) in The Income Tax Act, 1961

(e)the fund has a minimum of twenty-five members who are, directly or indirectly, not connected persons;